Section 11(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)is so disqualified by or under any law for the time being in force for the purposes of election of the State Legislature :

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