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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13)(iii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(iii)use of such medicines, vaccines, sera or other therapeutic substances but excluding medicines or other consumables/ non consumables, which are regarded as food, toiletary preparation, tonics having more food value, disinfectants and other similar preparations.