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[Cites 0, Cited by 0] [Section 36(5b)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5b)(c) in The Indian Ports Act, 1908

(c)the payment of pensions, retiring gratuities, compassionate allowances or bonuses to pilots and other persons engaged in the pilots service, and of the contributions, if any, duly authorised to be made in their behalf to any provident fund or welfare fund;