Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(v) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(v)incur expenditure from the Market Development Fund on works and other items as per powers delegated to him by the Board;