Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57T] [Entire Act] State of Jharkhand - Subsection Section 57T(a) in Jharkhand Co-operative Societies Act, 2008 (a)"Collector" includes an officer appointed by the State Government to discharge any of the functions of a Collector under this Chapter;
