Section 101(1) in The Central Motor Vehicles Rules, 1989
(1)An efficient power operated [* * *] windscreen wiper shall be fitted to every motor vehicle having a windscreen, other than three-wheeled invalid carriage [and motor cycles] [Substituted by GSR 589(E), dated 16.9.2005, for 'motor cycles and three-wheelers of engine capacity not exceeding 500 cc' (w.e.f. 1.4.2006).]. ]