Rajasthan High Court - Jaipur
M/S Genus Power Infrastructures Ltd vs The New India Assurance ... on 10 July, 2015
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR S.B. Arbitration Application No.44/2014 M/s Genus Power Infrastructures Ltd.-Applicant Versus The New India Assurance Company-Respondent Date of Order-::-10.07.2015 Hon'ble Ms. Justice Bela M. Trivedi Mr. Rishabh Khandelwal, for applicant. Mr. Shashank Agarwal, for respondent.
Learned counsel for the applicant seeks permission to withdraw the present application. Learned counsel for the respondent/s has no objection against the withdrawal of the application. The permission as sought for is granted. The arbitration application stands dismissed as withdrawn. (Bela M. Trivedi) J.
R.Vaishnav
101.
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