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State of Chattisgarh - Section

Section 4 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

4. Objects of University.

- The University shall, among others, have the following purposes :-
(a)making provision for the education in agriculture and other allied sciences;
(b)furthering the prosecution of research, particularly, in agriculture and other allied sciences.
(c)undertaking field extension programmes; and
(d)such other purposes related to the aforesaid with the object of improving the level of living of rural people as the State Government may, by notification, direct.