Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] Union of India - Subsection Section 35(2)(ii) in The Major Port Trusts Act, 1963 (ii)occupy any bathing ghat, or remove any landing place, within the port and thereafter prohibit the public from resorting to or using the same: