Supreme Court - Daily Orders
The State Of Haryana And Anr. Etc vs M/S Escorts Hospital And Research ... on 14 October, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.15 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34342-
34343/2015
[Arising out of impugned final judgment and order dated 23-01-2015
in CWP No. 23290/2012 23-01-2015 in CWP No. 17117/2014 passed by
the High Court of Punjab & Haryana at Chandigarh]
THE STATE OF HARYANA AND ANR. ETC. Petitioner(s)
VERSUS
M/S ESCORTS HOSPITAL AND RESEARCH CENTRE LTD. ETC. Respondent(s)
WITH
SLP(C) No. 15797/2019 (XI-B)
SLP(C) No. 13444-13445/2020 (XI-B)
SLP(C) No. 3003-3005/2021 (XI-B)
SLP(C) No. 20926-20928/2021 (XI-B)
SLP(C) No. 20537/2021 (XI-B)
SLP(C) No. 19595/2023 (XV)
IA No. 144761/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 144766/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21685-21687/2023 (XV) IA No. 169766/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 169767/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21103-21104/2023 (XV) IA No. 171666/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 171669/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 19592-19594/2023 (XV) IA No. 159190/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 159192/2023 - EXEMPTION FROM FILING O.T. Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.10.14 SLP(C) No. 19116/2023 (XV) 17:02:25 IST Reason: IA No. 152430/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 1 of 7 IA No. 152431/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 4257/2025 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 4510/2016 (IV-B) SLP(C) No. 6924/2016 (IV-B) SLP(C) No. 8199/2016 (IV-B) IA No. 1/2016 - CONDONATION OF DELAY IN FILING SLP(C) No. 16683/2016 (IV-B) SLP(C) No. 16681/2016 (IV-B) SLP(C) No. 16685/2019 (IV-B) SLP(C) No. 18673/2019 (XI-B) SLP(C) No. 21097-21102/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 18674-18684/2019 (XI-B) SLP(C) No. 18672/2019 (XI-B) SLP(C) No. 21103-21110/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 19932/2019 (IV-B) SLP(C) No. 19800-19801/2019 (XI-B) FOR ADMISSION and I.R. and IA No.122235/2019-CONDONATION OF DELAY IN FILING SLP(C) No. 20092/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 20569/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 23431-23433/2019 (XI-B) FOR ADMISSION SLP(C) No. 23325/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 26941-26958/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 27920-27922/2019 (XI-B) FOR ADMISSION and I.R. 2 of 7 SLP(C) No. 27923/2019 (XI-B) SLP(C) No. 27924-27925/2019 (XI-B) SLP(C) No. 27918-27919/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 27926/2019 (XI-B) FOR ADMISSION and I.R. SLP(C) No. 27927/2019 (XI-B) SLP(C) No. 2873-2876/2024 (XV) IA No. 197881/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 197886/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21683/2023 (XV) IA No. 169686/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 169687/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 21688-21690/2023 (XV) IA No. 161197/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 161198/2023 - EXEMPTION FROM FILING O.T. SLP(C) No. 23303/2023 (XV) SLP(C) No. 24195/2023 (XV) SLP(C) No. 23304/2023 (XV) SLP(C) No. 23305/2023 (XV) SLP(C) No. 24196-24198/2023 (XV) SLP(C) No. 20201/2024 (XI-B) SLP(C) No. 19254/2024 (XI-B) Diary No(s). 45100/2024 (IV-D) IA No. 280897/2024 - CONDONATION OF DELAY IN FILING IA No. 280898/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS SLP(C) No. 26178/2025 (III-B) FOR EXEMPTION FROM FILING O.T. ON IA 228360/2025 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 228362/2025 IA No. 228362/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 228360/2025 - EXEMPTION FROM FILING O.T. 3 of 7 SLP(C) No. 26233/2025 (III-B) FOR ADMISSION SLP(C) No. 26117/2025 (III-B) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 227579/2025 IA No. 227579/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26015/2025 (III-B) IA No. 226330/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 25987/2025 (III-B) IA No. 226229/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26025/2025 (III-B) SLP(C) No. 26009/2025 (III-B) IA No. 226319/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26131/2025 (III-B) FOR EXEMPTION FROM FILING O.T. ON IA 227824/2025 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 227826/2025 IA No. 227826/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 227824/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 25868/2025 (III-B) IA No. 225505/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 225504/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 26177/2025 (III-B) IA No. 228306/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26235/2025 (III-B) IA No. 229351/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 26142/2025 (III-B) IA No. 227868/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Date : 14-10-2025 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR 4 of 7 For Petitioner(s) :Mr. Saurabh Soparkar, Sr. Adv.
Mr. Uchit Sheth, Adv.
Mr. Malak Manish Bhatt, AOR Ms. Neeha Nagpal, Adv.
Mr. Shreyansh Chopra, Adv. Mr. Saahil Bahety, Adv.
Mr. Vidhan Vyas, Adv.
Mr. Syed Haider Shah, Adv. Mr. Kausar Raza Faridi, AOR Mr. Shahbaaz Jameel, Adv. Mr. Vikrm A Seth, Adv.
Mr. Aakash Sirohi, AOR Mr. Jaideep Gupta, Sr. Adv. Mr. C. K. Sasi, AOR Dr. Kk Geetha, Adv.
Ms. Meena K Poulose, Adv. Mr. Rishi Agarwal, Adv.
Ms. Ridhi Bose, Adv.
Ms. Sampriti Bakshi, Adv. Ms. Racheeta Chawla, Adv.
Ms. Aishwarya Bhati, A.S.G. Mr. Alok Sangwan, Sr. A.A.G. Mr. Akshay Amritanshu, AOR Mr. Sumit Kumar Sharma, Adv. Mr. Rajat Sangwan, Adv.
Mr. Shikhar Narwal, Adv. Ms. Divya Sharma, Adv.
Ms. Drishti Rawal, Adv.
Mr. Sarthak Srivastava, Adv. Mr. Mayur Goyal, Adv.
Mr. Vivek Jain, A.A.G. Ms. Nupur Kumar, AOR Mr. Sadiq Noor, Adv.
Mr. Karan Sharma, AOR For Respondent(s) :Mr. M. P. Vinod, AOR Mr. Renjith B. Marar, Adv. Ms. Lakshmi N. Kaimal, AOR Mr. Arun Poomulli, Adv.
Mr. Aseem Chawla, Sr. Adv. Ms. Pratishtha Choudhry, Adv. Ms. Pratishta Chaudhary, Adv. Ms. Sejal Garg, Adv.
5 of 7 Ms. Rakhi Ray, AOR Mr. Raghenth Basant, Sr. Adv. Ms. Roopali Lakhotia, Adv. Ms. Sonali Jain, AOR Ms. Kaushitaki Sharma, Adv. Mr. Vinayak Sharda, Adv. Mr. Adithya S Nair, Adv.
Mr. Prakash Ranjan Nayak, AOR Mr. Sidharth Nahar, Adv. Ms. Ilashri Gaur, Adv.
Mr. S. S. Shroff, AOR Mr. Parag Tripathi, Sr. Adv. Mr. Aashish Gupta, Adv.
Mr. Aditya Mukherjee, Adv. Mr. Puneeth Ganapathy, Adv. Mr. Naman Kumar, Adv.
Mr. Jogy Scaria, AOR Mr. Soayib Qureshi, AOR Mr. A. Raghunath, AOR Mr. Abhishek Usha Singh, Adv. Ms. Deeksha Saggi, Adv.
Mr. Ram Lal Roy, AOR Mr. V. K. Sidharthan, AOR Mr. Jayanth Muth Raj, Sr. Adv. Mr. Zulfiker Ali P. S, AOR Mr. Manish Sindwani, Adv. Ms. Lakshmi Sree P., Adv. Ms. Mr. Augustine Peter, Adv. Ms. Lebina Baby, Adv.
Mr. Atul Shankar Vinod, AOR Mr. Haris Beeran, Adv.
Mr. Azhar Assees, Adv.
Mr. Anand B. Menon, Adv.
Mr. Radha Shyam Jena, AOR UPON hearing the counsel the Court made the following O R D E R
1. Leave granted.
2. List in the final hearing list commencing for the month of March, 2026.
6 of 7
3. In the meanwhile, the parties may comply with our Order dated 09.09.2025.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 7 of 7