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UT Ladakh - Section

Section 68 in The Probate and Administration Act, 1977

68. Punishment for the false averment to petition or declaration.

- If any petition or declaration which is hereby required to be verified contains 3ny averment which the person making the verification knows or believes to be false, such person shall be subject to punishment according to the provision of the law for the time being in force for the punishment of giving or fabricating false evidence.