Supreme Court - Daily Orders
Jagan Nath vs State Of Punjab on 5 May, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.56 COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3399/2017
(Arising out of impugned final judgment and order dated 03/03/2017
in CRM No. 43123/2016 passed by the High Court of Punjab & Haryana
at Chandigarh)
JAGAN NATH Petitioner(s)
VERSUS
STATE OF PUNJAB Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T.)
Date : 05/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. M.K.Ghosh,Adv.
Mr. Tina Garg,Adv.
Mr. Rohit Dutta,Adv.
Mr. B. Ramana Murthy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On the request of the learned counsel appearing for the petitioner, list the matter in the second week of July, 2017.
(Anita Malhotra) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.05.06
12:06:45 IST
Reason: