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Allahabad High Court

Mobin Iftikhar Zaidi vs State Of U.P. on 13 September, 2022





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- APPLICATION U/S 482 No. - 28794 of 2022
 

 
Applicant :- Mobin Iftikhar Zaidi
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Sharad Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sameer Jain,J.
 

None appeared for the applicant even in the revised call, however, learned A.G.A is present.

List after two week's in the additional cause list.

Order Date :- 13.9.2022 PS