Allahabad High Court
Mobin Iftikhar Zaidi vs State Of U.P. on 13 September, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 89 Case :- APPLICATION U/S 482 No. - 28794 of 2022 Applicant :- Mobin Iftikhar Zaidi Opposite Party :- State of U.P. Counsel for Applicant :- Sharad Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Sameer Jain,J.
None appeared for the applicant even in the revised call, however, learned A.G.A is present.
List after two week's in the additional cause list.
Order Date :- 13.9.2022 PS