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Supreme Court - Daily Orders

M/S Daimler Chrysler India Pvt.Ltd. vs M/S Controls on 24 April, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.116                        COURT NO.15                     SECTION XVII-A

                         S U P R E M E C O U R T O F             I N D I A
                                 RECORD OF PROCEEDINGS

                               Civil Appeal No(s).353/2008

     M/S DAIMLER CHRYSLER INDIA PVT.LTD.                               Appellant(s)

                                                VERSUS

     M/S CONTROLS & ANR.                                               Respondent(s)

[ARGUMENTS CONCLUDED IN CIVIL APPEAL NO. 353/2008] [ONLY CONNECTED MATTERS i.e. C.A.Nos.19536-19537/2017, C.A.NO. 2633/2018 & SLP (C) NO.30173/2018 ARE TO BE LISTED FOR FINAL HEARING] [TO BE TAKEN UP BEFORE ITEM NO. 101 I.E. CIVIL APPEAL NO. 8820/2010] WITH C.A. No. 19536-19537/2017 (XVII-A) [PART-HEARD BY HON'BLE BELA M. TRIVEDI AND HON'BLE PANKAJ MITHAL, JJ.] [FOR FURTHER ARGUMENTS] (IA No.115716/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.115713/2017-STAY APPLICATION and IA No.115711/2017-CONDONATION OF DELAY IN FILING APPEAL and IA No./- and IA No.118473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)\ C.A. No. 2633/2018 (XVII-A) [PART-HEARD BY HON'BLE BELA M. TRIVEDI AND HON'BLE PANKAJ MITHAL, JJ.] [FOR FURTHER ARGUMENTS] (IA No.17088/2018-CONDONATION OF DELAY IN FILING and IA No.17089/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 30173/2018 (XVII-A) [PART-HEARD BY HON'BLE BELA M. TRIVEDI AND HON'BLE PANKAJ MITHAL, Signature Not Verified JJ.] Digitally signed by RAVI ARORA Date: 2024.04.24 17:09:49 IST Reason: [FOR FURTHER ARGUMENTS] 1 (IA No. 164392/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 24-04-2024 These matters were called on for hearing today.

CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI HON'BLE MR. JUSTICE PANKAJ MITHAL For Appellant(s) Mr. Rakesh Kumar, AOR Mr. Dhruv Mehta, Sr. Adv.

Mr. Sidharth Sethi, AOR Mr. Avinash Das, Adv.

Mr. P. C Sen, Sr. Adv.

Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.

Mr. Bharat Sood, Adv.

Ms. Miranda Solaman, Adv. Mr. Kamal Kant, Adv.

Mr. Vivek Jain, AOR For Respondent(s) Mr. Arun Khosla, Adv.

Mr. M. A. Chinnasamy, AOR Mr. C Raghavendren, Adv.

Mrs. C Rubavathi, Adv.

Mr. P Raja Ram, Adv.

Mr. Sarubh Gupta, Adv.

Mr. V Senthil Kumar, Adv.

Dr. B. P. Nilaratna, Adv.

Ms. Janani .b, Adv.

Mr. Dhruv Mehta, Sr. Adv.

Mr. Sidharth Sethi, AOR Mr. Avinash Das, Adv.

Mr. Vipin Singhania, Adv. Mr. Diwakar Chirania, Adv. Ms. Sapna Kaushik, Adv.

Ms. Manjula Gupta, AOR Mr. Pranav Raina, Adv.

Mr. Abhay Singh Malik, Adv.

Mr. P. C Sen, Sr. Adv.

Mr. P. S. Sudheer, AOR Mr. Rishi Maheshwari, Adv. Ms. Anne Mathew, Adv.

Mr. Bharat Sood, Adv.

Ms. Miranda Solaman, Adv.

UPON hearing the counsel the Court made the following 2 O R D E R List tomorrow, i.e., on 25.04.2024.

(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH) 3