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Madras High Court

R. Lakshmanan vs Thiru. Pradeep Yadav on 7 October, 2025

                                                                                       CONT P No. 3448 of 2024




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 07-10-2025

                                                         CORAM

                                  THE HONOURABLE DR.JUSTICE R.N.MANJULA

                                        CONT P No. 3448 of 2024
                                                AND
                CONT P NO. 3531 OF 2024,CONT P NO. 3973 OF 2024,CONT P NO. 3449
                OF 2024,CONT P NO. 3451 OF 2024,CONT P NO. 3450 OF 2024,CONT P
                    NO. 3493 OF 2024,CONT P NO. 3494 OF 2024,CONT P NO. 3530 OF
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                     945 OF 2025,CONT P NO. 947 OF 2025,CONT P NO. 3452 OF 2024




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                                                                                    CONT P No. 3448 of 2024



                1. R. Lakshmanan,
                S/o. P.Ramasamy, No.139,
                Nachimuthupuram Colony,
                Koothampoondi Post, Erode 638 315.

                                                                                    Petitioner(s)

                                                           Vs

                1. Thiru. Pradeep Yadav, Ias., And 2
                Others
                THE PRINCIPAL SECRETARY TO
                GOVT.OF TAMILNADU Higher
                Education Department, Fort St.George,
                Chennai 600 009.

                2.Thiru. T. Abraham, I.A.S.,
                THE DIRECTOR OF TECHNICAL
                EDUCATION, Directorate to Technical
                Education, Guindy, Chennai 600 025.

                3.Thiru. S. Senthil Arasu,
                THE PRINCIPAL, Sakthi Polytechnic
                College, Sakthi Nagar - 638 315.

                                                                                    Contemnor(s)

                                         CONT P No. 3531 of 2024
                1. N.Gurusamy,
                S/o. S.Narayanan, No.54, South
                Ponnagaram, K.K.Nagar Post,
                Rajapalayam -626 108.

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr.K.Gopal, I.A.S., And 2 Others


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                                                                                    CONT P No. 3448 of 2024



                Principal Secretary to Government,
                Higher Education Department,
                Fort.St.George, chenani-600009

                2.Thiru. T. Abraham, I.A.S.,
                THE COMMISSIONER/ DIRECTOR
                OF TECHNICAL Education,
                Directorate of Technical Education, No
                53, Sardar Patel Road, Guindy, chennai-
                600 025.

                3.Thiru. V. Srinivasan,
                THE PRINCIPAL, P.A.C. Ramasamy
                Raja Polytechnic College, P.S.K Nagar,
                Rajapalayam -626 108.

                                                                 Contemnor(s)
                                          CONT P No. 3973 of 2024
                1. S.P. Sitharthan
                S/o.Subramanian, No.8, K.V.Street,
                Kottaiyur-630106, Karaikudi Taluk,
                Sivaganga District.

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr. K. Gopal, IAS., and 2 others
                The State of Tamil Nadu, Rep. by
                Principal Secretary to Government,
                Higher Education Department, Fort
                St.George, Chennai-600 009.

                2.Thiru. T. Abraham, I.A.S.,
                The Commissioner/Director Directorate
                of Technical Education, No.53, Sardar
                Patel Road, Guindy, Chennai-600 025.


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                                                                                   CONT P No. 3448 of 2024




                3.Mr. N. Palanisamy, M.E., MISTE,
                THE PRINCIPAL, Annamalai
                Polytechnic College, Chettinadu,
                Sivaganga District.

                                                                Contemnor(s)
                                         CONT P No. 3449 of 2024
                1. P. Sivakumar,
                S/o.Late K.K.Pongiannan, No. 227,
                Main Road, Kasi Palayam (Post),
                Gobichettipalayam (Taluk), Erode 638
                454.

                                                                                   Petitioner(s)

                                                          Vs
                1. Thiru. Pradeep Yadav, Ias., And 2
                Others
                THE PRINCIPAL SECRETARY TO
                GOVT.OF TAMILNADU Higher
                Education Department, Fort St.George,
                Chennai 600 009.

                2.Thiru. T.Abraham, IAS.,
                THE DIRECTOR OF TECHNICAL
                EDUCATIION, Directorate to
                Technical Education, Guindy, Chennai -
                600 025.

                3.Thiru. S. Senthil Arasu,
                THE PRINCIPAL, Sakthi Polytechnic
                College, Sakthi Nagar - 638 315.

                                                                Contemnor(s)
                                         CONT P No. 3451 of 2024



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                                                                                    CONT P No. 3448 of 2024



                1. T.S. Nallaswamy
                S/o.K.S.Subbanna Gounder (late) 34,
                Kamala Rice Mill Street, Pudupalayam
                (PO) Gobichetti Palayam, Erode 638
                476.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. Pradeep Yadav, Ias., And 2
                Others
                THE PRINCIPAL SECRETARY TO
                GOVT.OF TAMILNADU Higher
                Education Department, Fort St.George,
                Chennai 600 009.

                2.Thiru. T. Abraham, I.A.S.,
                THE DIRECTOR OF TECHNICAL
                EDUCATION, Directorate to Technical
                Education, Guindy, Chennai 600 025.

                3.Thiru. S. Senthil Arasu,
                THE PRINCIPAL, Sakthi Polytechnic
                College, Sakthi Nagar - 638 315.

                                                                 Contemnor(s)
                                          CONT P No. 3450 of 2024
                1. A. Balachandran
                S/o. Late G.P.Angappan, 17, Gandhi
                Nagar, 1st Street, Gobichettipalayam,
                Erode 638 452.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. Pradeep Yadav, IAS., and 2



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                                                                                    CONT P No. 3448 of 2024



                others
                THE PRINCIPAL SECRETARY TO
                GOVT.OF TAMILNADU Higher
                Education Department, Fort St.George,
                Chennai 600 009.

                2.Thiru. T. Abraham, I.A.S.,
                THE DIRECTOR OF TECHNICAL
                EDUCATION, Directorate to Technical
                Education, Guindy, Chennai 600 025.

                3.Thiru. S. Senthil Arasu,
                THE PRINCIPAL, Sakthi Polytechnic
                College, Sakthi Nagar - 638 315.

                                                                 Contemnor(s)
                                          CONT P No. 3493 of 2024
                1. R.Thiagarajan
                S/o. Rathinasababathy, No.45, E.V.S
                Nagar, IInd Cross, Thiruvarur - 610001

                                                                                    Petitioner(s)

                                                           Vs
                1. T.Abraham
                Aditional Chief Secretary to
                GOVERNMENT OF TAMILNADU
                Rep. by its Secretary, Department of
                Higher Education, Fort St.George,
                Chennai - 600009

                2.T.Abraham
                THE COMMISSIONER Directorate of
                Technical Education(DOTE), 53,
                Sardar Patel Road, Guindy, Chennai -
                600025


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                                                                                    CONT P No. 3448 of 2024




                3.S.Manisekar
                THE PRINCIPAL Valivalam Desikar
                Poly technique College, Nagapattinam

                                                                 Contemnor(s)
                                          CONT P No. 3494 of 2024
                1. C.Elangovan(Deceased)1.Selvi
                S/o. C.Chinnappan, No. 87, New pet,
                Nainampatti, Vellandivalsai Post,
                Edapaddi Taluk, salem - 637105

                2.Jaisakthi.N
                No. 87, New pet, Nainampatti,
                Vellandivalsai Post, Edapaddi Taluk,
                salem - 637105

                3.Sowmiya
                No. 87, New pet, Nainampatti,
                Vellandivalsai Post, Edapaddi Taluk,
                salem - 637105

                4.Subhasini
                No. 87, New pet, Nainampatti,
                Vellandivalsai Post, Edapaddi Taluk,
                salem - 637105

                                                                                    Petitioner(s)

                                                           Vs
                1. T.Abraham
                THE COMMISSIONER of Technical
                Education, Directorate of Technical
                education,53,Saradar Patel Road,
                Guindy, Chennai-600 025.




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                                                                                     CONT P No. 3448 of 2024



                                                                 Contemnor(s)
                                          CONT P No. 3530 of 2024
                1. S.Chandrasekar
                S/O. S.R.Seetharaman, Seetharaman
                Nivas, F-1 20/87, 9th Street, 2nd
                Sector, KK Nagar, chennai 600 078.

                                                                                     Petitioner(s)

                                                            Vs
                1. Dr.K.Gopal, I.A.S., and 2 others
                Principal Secretary to Government,
                Higher Education Department,
                Fort.St.George, chenani-600009

                2.Thiru. T. Abraham, I.A.S.,
                THE COMMISSIONER/ DIRECTOR
                OF TECHNICAL Education,
                Directorate of Technical Education, No
                53, Sardar Patel Road, Guindy, chennai-
                600 025.

                3.Thiru. A. Sankara Subramanian,
                THE PRINCIPAL, SANKAR
                POLYTECHNIC college,
                Sankaranagar, Tirunelveli District- 627
                357.

                                                                 Contemnor(s)
                                          CONT P No. 3533 of 2024
                1. A.N.Jambunathan,
                S/o.Narasimhachary, E-12, Sangath
                Apartment, No.36, MGR Nagar II Main
                Road, Velachery, ChennaI District.

                                                                                     Petitioner(s)


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                                                                                    CONT P No. 3448 of 2024




                                                           Vs
                1. Dr.K.Gopal, I.A.S., and 2 others
                The State of Tamil Nadu, Principal
                Secretary to Government, Higher
                Education Department, Fort.St.George,
                chenani-600009

                2.Thiru. T. Abraham, I.A.S.,
                THE COMMISSIONER/ DIRECTOR
                OF TECHNICAL Education,
                Directorate of Technical Education, No
                53, Sardar Patel Road, Guindy, chennai-
                600 025.

                3.Thiru. V. Srinivasan,
                THE PRINCIPAL, P.A.C. Ramasamy
                Raja Polytechnic College, K.K. Nagar,
                PACR Salai, Rajapalayam -626 108.
                Virudhunagar District.

                                                                Contemnor(s)
                                         CONT P No. 3631 of 2024
                1. Dr.D.Nithya Kalyani,
                D/o.Late K.Dhanapalan, CMS Working
                Women's Hostel, (CMS School
                Campus) Sathy Road, Coimbatore- 641
                006.

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr.K.Gpoal, I.A.S., and another
                principal Secretry to Government,
                Higher Education Department, Fort
                St.George,Chennai- 600 009.


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                                                                                    CONT P No. 3448 of 2024




                2.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Directorate of Technical Education,
                NO. 53, Sardar Patel Road, Guindy,
                Chennai 600 025.

                                                                Contemnor(s)
                                         CONT P No. 3655 of 2024
                1. P.Annie Alexandra
                W/o. M. Samuel Sathyendranath No.
                61, 2nd Layout 5th Main Road Teachers
                colony Lakshmipuram Kolathur,
                Chennai 600 099

                                                                                    Petitioner(s)

                                                           Vs
                1. T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No. 53, Sardar Patel Road
                Guindy, Chennai 025

                                                                Contemnor(s)
                                         CONT P No. 3656 of 2024
                1. Dr.S.Santhi
                W/o.K.Arun Kumar, 6/15, Chettiar
                Street, Andanapettai,Nagapattinam-611
                102

                                                                                    Petitioner(s)

                                                           Vs
                1. K.Gopal and another
                Principal Secretary to Government,



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                                                                                    CONT P No. 3448 of 2024



                Higher Education Deartment, Fort
                St.George, Chennai 600 009.

                2.T.abraham
                COMMISSIONER/DIRECTOR OF
                TECHNICAL EDUCATION
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai -600 025.

                                                                 Contemnor(s)
                                          CONT P No. 3974 of 2024
                1. SP. Alagappan,
                S/o.AL.Subbiah, No.17-01- 24, Ramu
                llam, Bharathi Nagar, Thiruppathur 630
                211, Thiruppathur T.K, Sivagangai
                District

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr. K. Gopal, Ias., And 2 Others
                The State of Tamil Nadu, Rep. by
                Principal Secretary to Government,
                Higher Education Department, Fort
                St.George, Chennai-600 009.

                2.Thiru. T. Abraham, I.A.S.,
                The Commissioner/Director Directorate
                of Technical Education, No.53, Sardar
                Patel Road, Guindy, Chennai-600 025.

                3.Mr. N. Palanisamy, M.E., Miste,
                THE PRINCIPAL, Annamalai
                Polytechnic College, Chettinadu,
                Sivaganga District.


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                                                                                    CONT P No. 3448 of 2024




                                                                 Contemnor(s)
                                          CONT P No. 3976 of 2024
                1. P.R. Andiappan
                S/o. R.M. Periakaruppan, No.8, 7-12-
                1R, Telephone colony Udhayam Nagar,
                Kottaiyur Karaikudi, Sivaganaga
                District.

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr. K. Gopal, Ias., And 2 Others
                The State of Tamil Nadu, Rep. by
                Principal Secretary to Government,
                Higher Education Department, Fort
                St.George, Chennai-600 009.

                2.Thiru. T. Abraham, I.A.S.,
                The Commissioner/Director Directorate
                of Technical Education, No.53, Sardar
                Patel Road, Guindy, Chennai-600 025.

                3.Mr. N. Palanisamy, M.E., Miste,
                THE PRINCIPAL, Annamalai
                Polytechnic College, Chettinadu,
                Sivaganga District.

                                                                 Contemnor(s)
                                          CONT P No. 3975 of 2024
                1. N. Mariappan,
                S/o.Narasingam, No.52, Vignesh
                Bhavan, Thendral Nagar,
                Kanadukathan, Karaikudi, Sivagangai
                District.




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                                                                                    CONT P No. 3448 of 2024



                                                                                    Petitioner(s)

                                                           Vs
                1. Dr. K. Gopal, Ias., And 2 Others
                The State of Tamil Nadu, Rep. by
                Principal Secretary to Government,
                Higher Education Department, Fort
                St.George, Chennai-600 009.

                2.Thiru. T. Abraham, I.A.S.,
                The Commissioner/Director Directorate
                of Technical Education, No.53, Sardar
                Patel Road, Guindy, Chennai-600 025.

                3.Mr. N. Palanisamy, M.E., Miste,
                THE PRINCIPAL, Annamalai
                Polytechnic College, Chettinadu,
                Sivaganga District.

                                                                 Contemnor(s)
                                          CONT P No. 4020 of 2024
                1. M.Kulothungan,
                S/o. A. Marudhachalam, No.11/7, 8
                Third Floor, Balan Enclave,
                ThiyagiShanmuga Nagar, Singanallur,
                Coimbatore 641 005.

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr.K.Gopal, I.A.S., and another
                Principal Secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai 600 009.

                2.Thiru. T.Abraham, I.A.S.,



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                                                                                    CONT P No. 3448 of 2024



                Commissioner of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai-600 025.

                                                                 Contemnor(s)
                                          CONT P No. 4021 of 2024
                1. R. Premakumari
                W/o. K.Balraj, No.26, Sivasakthi
                Nagar, Vilankurichi Road, Peelamedu,
                Coimbatore- 641 004

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr.K.Gopal, I.A.S., And Another
                Principal Secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai 600 009.

                2.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai-600 025.

                                                                 Contemnor(s)
                                          CONT P No. 4022 of 2024
                1. V.Vairamani,
                S/o. Late Venkatan Chettiar, No. 26/12,
                Raghavan Colony, Govindan Road,
                West Mambalam, Chennai 600 033.

                                                                                    Petitioner(s)

                                                           Vs



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                                                                                    CONT P No. 3448 of 2024



                1. Thiru. T.Abraham Ias., And 2 Others
                Commissioner of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai-600 025.

                2.Dr. K. Sudhakar,
                THE PRINCIPAL, Murugappa
                Polytechnic college, Sathiyamoorthy
                Nagar (SM Nagar), Chennai 600 062.

                3.Sri. C. Nedunchelian,
                THE BRANCH OFFICER, Office of
                the Acountant General (A and E) Tamil
                nadu, No. 361, Anna Salai, Chennai
                600018

                                                                Contemnor(s)
                                         CONT P No. 4023 of 2024
                1. P.R.Sridharan,
                S/o. Late P.K. Radhakanth, No. 25,
                Oragadam Road, Flat G-6, Maligai
                Apartment, Ambattur, Chennai 600 053.

                                                                                    Petitioner(s)

                                                      Vs
                1. Thiru. T.Abraham IAS., and 2 others
                Commissioner of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai-600 025.

                2.Dr. K. Sudhakar,
                THE PRINCIPAL, Murugappa
                Polytechnic college, Sathiyamoorthy


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                                                                                    CONT P No. 3448 of 2024



                Nagar (SM Nagar), Chennai 600 062.

                3.Sri. C. Nedunchelian,
                THE BRANCH OFFICER, Office of
                the Acountant General (A and E) Tamil
                nadu, No. 361, Anna Salai, Chennai
                600018

                                                                Contemnor(s)
                                         CONT P No. 4091 of 2024
                1. V.Balasubramanian,
                S/o. P.K Venkatachalam, No.50, Near
                JSRSchool, Opp. Union Office,
                Ganeshapuram, Madathukulam,
                Udumalpet, Tiruppur District - 642113

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr.K.Gopal, I.A.S., And 2 Others
                The State of Tamil Nadu, Principal
                Secretary to Government, Higher
                Education Department, Fort St.George,
                Chennai - 600009

                2.Thiru. T.Abraham, I.A.S.,
                The Commissioner of Technical
                Education, Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, Chennai - 600025.

                3.Thiru. R. Kandasamy,
                The Principal, Arulmigu Palaniandavar
                Polytechnic College, Dindigul Road,
                Palani - 624 601.




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                                                                                   CONT P No. 3448 of 2024



                                                                Contemnor(s)
                                         CONT P No. 4090 of 2024
                1. T.Subramanian,
                S/o. Thambira Gounder, No.20/1,
                Visalakshi Sundaram Layout, Gandhi
                Nagar post, Udumalpet, Tiruppur - 642
                154.

                                                                                   Petitioner(s)

                                                          Vs
                1. Dr.K.Gopal, I.A.S., and 2 others
                The State of Tamil Nadu, Principal
                Secretary to Government, Higher
                Education Department, Fort St.George,
                Chennai - 600009

                2.Thiru. T.Abraham, I.A.S.,
                The Commissioner of Technical
                Education, Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, Chennai - 600025.

                3.Thiru. R. Kandasamy,
                The Principal, Arulmigu Palaniandavar
                Polytechnic College, Dindigul Road,
                Palani - 624 601.

                                                                                   Contemnor(s)
                                         CONT P No. 229 of 2025
                1. G.Menaka
                W/O. N.RENO Tower 4 Flat No 902,
                TVH VISTA Heights Trichy Road
                Coimbatore- 641005

                                                                                   Petitioner(s)


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                                                                                   CONT P No. 3448 of 2024




                                                          Vs
                1. K.Gopal and 2 others
                THE STATE OF TAMILNADU Rep by
                its Secretary to Government Higher
                Education (C2) Department Secretariat
                Fort.St.George chennai-9.

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of technical
                Education Guindy chennai-25

                3.T.Abraham
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy
                chennai-25

                                                                                   Contemnor(s)
                                         CONT P No. 250 of 2025
                1. Dr. T. N. Geetha
                W/o P. Sekar No. 1 / 199 J, Rajiv
                Gandhi Nagar, Uthangudi Madurai 625
                107

                                                                                   Petitioner(s)

                                                          Vs
                1. K.Gopal and another
                Additionalchief secretary to
                GOVERNMENT OF TAMIL
                NADUDepartment of Higher Education
                Fort ST. George Chennai 09

                2.T.Abraham
                THE COMMISSIONER Directorate of



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                                                                                   CONT P No. 3448 of 2024



                Technical Education (DOTE) 53,
                Sardar Patel Road, Guindy Chennai 600
                025

                                                                                   Contemnor(s)
                                         CONT P No. 284 of 2025
                1. K. Venkatramani
                S/o.Late.S.Krishnamurthy, D-103,KG
                Earth Homes, Thalambur, Siruseri link
                Road, chennai-600 130

                                                                                   Petitioner(s)

                                                          Vs
                1. T.Abraham and 2 others
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, chennai-600 025

                2.K.Sudhagar
                THE PRINCIPAL Murugappa
                Polytechnic college, Sathiyamoorthy
                Nagar (SM Nagar), Chennai-600 062

                3.C.Nedunchelian
                THE BRANCH OFFICER Office of the
                Accountant General (A and E)
                TamilNadu, No.361, Anna salai,
                chennai-600 018

                                                                                   Contemnor(s)
                                         CONT P No. 271 of 2025
                1. P.R.Thyla,
                W/O.G.SURESH, NO 25
                K.S.RAMASAMY STREET,


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                                                                                     CONT P No. 3448 of 2024



                K.K.PUDUR, Coimbatore- 641 038.

                                                                                     Petitioner(s)

                                                            Vs
                1. Dr.K.Gopal, I.A.S., and 3 others
                Secretary to Government, State of
                Tamil Nadu, Higher Education
                Department, Secretariat,
                Fort.St.George, Chennai-600 009.

                2.T.Abraham, I.A.S.,
                DIRECTOR OF TECHNICAL
                EDUCATION, Guindy, Chennai-600
                025.

                3.T.Abraham, I.A.S.,
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy,
                Chennai-600 025.

                                                                                     Contemnor(s)
                                           CONT P No. 270 of 2025
                1. K.Ragu,
                S/o.R.Kaliaperumal, Site No.70,
                Ramlakshman Nagar, Sowripalayam
                Post Office, Coimbatore-641 028.

                                                                                     Petitioner(s)

                                                            Vs
                1. Dr.K.Gopal, I.A.S., and 2 others
                Secretary to Government, State of
                Tamil Nadu, Higher Education
                Department, Secretariat,
                Fort.St.George, Chennai-600 009.



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                                                                                    CONT P No. 3448 of 2024




                2.T.Abraham, I.A.S.,
                Director of Technical Education,
                Guindy, Chennai-600 025.

                3.T.Abraham, I.A.S.,
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy,
                Chennai-600 025

                                                                                    Contemnor(s)
                                          CONT P No. 334 of 2025
                1. M.Manivannan,
                S/o. P.K.Murugan, 4/4, Bharathi Illam,
                Kalaiyanur, Tadagam (PO) Coimbatore
                641 108.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. Dr.K.Gopal, I.A.S., and 2
                others
                Secretary to Government The State of
                Tamil Nadu, Higher Education
                Department, Fort.St.George, Chennai
                600 009.

                2.Thiru. T.Abraham I.A.S.,
                Director of Technical Education,
                Guindy, Chennai 600 025.

                3.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Guindy, Chennai 600 025.

                                                                                    Contemnor(s)



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                                           CONT P No. 344 of 2025
                1. S.P.Suresh Kumar
                S/o. P.P.Palanisamy, No. 99,
                Raghavendra Nagar Thaneer Pandal,
                Vilankurichi Road, Peelamedu,
                Coimbatore - 641 004.

                                                                                     Petitioner(s)

                                                      Vs
                1. Thiru.Dr.K.Gopal IAS., and 2 others
                Secretary to Government, The State of
                Tamil Nadu, Higher Education
                Department, Fort St. George, Chennai
                600 009.

                2.Thiru. T.Abraham I.A.S.,
                Director of Technical Education,
                Guindy, Chennai 600 025.

                3.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Guindy, Chennai 600 025.

                                                                                     Contemnor(s)
                                           CONT P No. 460 of 2025
                1. S.C.Murugavel,
                S/o. S.A.Chandrasekaran, 21/D, Gandhi
                Nagar, Mettu Thottam, Podanur Post,
                Coimbatore - 641 023.

                                                                                     Petitioner(s)

                                                            Vs
                1. Thiru. Dr.K.Gopal, I.A.S., and 2
                others



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                                                                                    CONT P No. 3448 of 2024



                Secretary to Government, The State of
                Tamil Nadu, Higher Education
                Department, Fort St. George, Chennai
                600 009.

                2.Thiru. T.Abraham, I.A.S.,
                Director of Technical Education,
                Guindy, Chennai - 600 025.

                3.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education
                Guindy Chennai 600 025.

                                                                                    Contemnor(s)
                                           CONT P No. 475 of 2025
                1. S. Nagarajan
                S/o.P.Subbiah, Lecturer (Selection
                Grade) / HoD (UG) (Retired),
                Department of Electronics and
                Communication Engineering, Arulmigu
                Palaniandavar Polytechnic College,
                Palani-624 601.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. K. Gopal, IAS and 2 Another
                The Principal Secretary to Government,
                Higher Education Department,
                Secretariat, Fort St.George, Chennai-
                600 009.

                2.T.Abraham, IAS,
                The Director, Directorate of Technical
                Education, Guindy, Chennai-600 025.




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                3.R.Kandsamy,
                Principal, Department of Electronics
                and Communication Engineering,
                Arulmigu Palaniandavar Polytechnic
                College, Palani-624 601.

                                                                  Contemnor(s)
                                           CONT P No. 1359 of 2025
                1. M. Sivakumar
                S/o.M.Muthu, No.11,2145,
                Muthumeenatchi Illam,
                Sankaranpillaiyar Kovil Street,
                Nagapattinam Taluk, Nagapattinam
                District-611 001.

                                                                                     Petitioner(s)

                                                            Vs
                1. Tmt. J. Innocent Divya, I.A.S
                Director of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai-600 025.

                                                                  Contemnor(s)
                                           CONT P No. 1557 of 2025
                1. T. Dhanakodi,
                S/o. T.Thangavelu, No. 14/6,
                Sattaiyappar South Street,
                Nagapattinam Taluk, Nagapattinam
                District - 611 001.

                                                                                     Petitioner(s)

                                                            Vs
                1. Tmt. J. Innocent Divya, I.A.S.,


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                Director of Technical Education,
                Directorate of Technical Education, No.
                53, Sardar Patel Road, Guindy, Chennai
                - 600 025.

                                                                Contemnor(s)
                                         SUB APPL No. 625 of 2025
                1. S. Nagarajan,
                S/o.P.Subbiah, Lecturer (Selection
                Grade) / HoD (UG) (Retired),
                Department of Electronics and
                Communication Engineering,
                Arulmigu Palaniandavar Polytechnic
                College, Palani-624 601.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. K.Gopal, I.A.S., and 2 others
                The Principal Secretary to Government,
                Higher Education Department,
                Secretariat, Fort St.George, Chennai-
                600 009.

                2.Thiru. T.Abraham, I.A.S.,
                The Director, Directorate of Technical
                Education, Guindy, Chennai-600 025.

                3.Dr. R.Kandasamy,
                Principal, Department of Electronics
                and Communication Engineering,
                Arulmigu Palaniandavar Polytechnic
                College, Palani-624 601.

                                                                                    Contemnor(s)
                                          CONT P No. 347 of 2025


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                1. V. Krishnaveni,
                W/o.M.Thirumurthi, 9/15, B.K.N.
                Street, Kalapatti Road Nehru Nagar
                East Coimbatore- 641 014

                                                                                    Petitioner(s)

                                                      Vs
                1. Thiru.Dr.K.Gopal IAS., and 2 others
                Secretary to Government, The State of
                Tamil Nadu, Higher Education
                Department Fort.St.George Chennai-9.

                2.Thiru. T.Abraham, I.A.S.,
                Director of Technical Education,
                Guindy, Chennai 600 025.

                3.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Guindy, Chennai 600 025.

                                                                                    Contemnor(s)
                                           CONT P No. 54 of 2025
                1. A. Sivarajan
                S/o M.Amirthasamy pillaiNo.9, Kothan
                Chetty Street, 18th Street,
                Kumbakonam - 612 001

                                                                                    Petitioner(s)

                                                           Vs
                1. K.Gopal and 2 others
                THE STATE OF TAMIL NADU rep by
                Principal secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai-09



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                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, Chennai-25

                3.G.K.Balamurugan
                THE PRINCIPAL SSM Polytechnic
                College, Komarapalayam- 638183

                                                                                   Contemnor(s)
                                          CONT P No. 52 of 2025
                1. P.Angappan
                S/o.P.Palanisamy, No.4/548,
                Aruvankadu, Kallankattu Valasu Post,
                Komarapalayam, Namakkal Dt- 638
                183

                                                                                   Petitioner(s)

                                                          Vs
                1. K.Gopal and 2 others
                THE STATE OF TAMIL NADU rep by
                Principal secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai-09

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, Chennai-25

                3.G.K.Balamurugan
                THE PRINCIPAL SSM Polytechnic



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                College, Komarapalayam- 638183

                                                                                   Contemnor(s)
                                          CONT P No. 53 of 2025
                1. T. Sivakumar
                S/O P.S.Thiruvenkatachalam,
                No.6/1357, 3rd Street, K.K. Nagar,
                Vasavi College Post, Erode- 638 316

                                                                                   Petitioner(s)

                                                          Vs
                1. K.Gopal and 2 others
                THE STATE OF TAMIL NADU rep by
                Principal secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai-09

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, Chennai-25

                3.G.K.Balamurugan
                THE PRINCIPAL SSM Polytechnic
                College, Komarapalayam- 638183

                                                                                   Contemnor(s)
                                          CONT P No. 55 of 2025
                1. V.Simpsone
                S/o.E.Varadharaju, No.363-B,
                Subramania Nagar Extension, Salem-
                636 005

                                                                                   Petitioner(s)



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                                                                                   CONT P No. 3448 of 2024




                                                          Vs
                1. K.Gopal and 2 others
                THE STATE OF TAMIL NADU rep by
                Principal secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai-09

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No.53, Sardar Patel Road,
                Guindy, Chennai-25

                3.G.K.Balamurugan
                THE PRINCIPAL SSM Polytechnic
                College, Komarapalayam- 638183

                                                                                   Contemnor(s)
                                         CONT P No. 126 of 2025
                1. R. Mahalakshmi
                No.37, Ayyasamy Nagar, Jothipuram,
                Coimbatore- 641 047

                                                                                   Petitioner(s)

                                                          Vs
                1. K.Gopal and another
                Principal Secretary to Government,
                Higher Education Department, Fort St.
                George, Chennai-09

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of Technical
                Education, No.53, Sardar Patel Rd,



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                                                                                   CONT P No. 3448 of 2024



                Guindy, Chennai-25

                                                                                   Contemnor(s)
                                         CONT P No. 177 of 2025
                1. A.Thilagam
                W/o parthiban,No.105,Sowripalayam
                Road,Puliyankulam,Coimbatore-641
                045

                                                                                   Petitioner(s)

                                                          Vs
                1. K.Gopal and 2 others
                THE STATE OF TAMILNADU Rep by
                its Secretary to Government Higher
                Education (C2) Department Secretariat
                Fort.St.George chennai-9.

                2.T.Abraham
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy
                chennai-25

                3.T.Abraham
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy
                chennai-25

                                                                                   Contemnor(s)
                                         CONT P No. 175 of 2025
                1. R.Amuda
                W/O. J. Venkatapirabu 42 A-1 Pudur
                Mariamman Koil street Peelamedu
                Coimbatore- 641004

                                                                                   Petitioner(s)



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                                                                                   CONT P No. 3448 of 2024




                                                          Vs
                1. K.Gopal and 2others
                THE STATE OF TAMILNADU Rep by
                its Secretary to Government Higher
                Education (C2) Department Secretariat
                Fort.St.George chennai-9.

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of technical
                Education Guindy chennai-25

                3.T.Abraham
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy
                chennai-25

                                                                                   Contemnor(s)
                                         CONT P No. 206 of 2025
                1. C.Manoharan
                S/O. M. Chinnappan B-201 lotus
                Anagha Arumugam Layout Anna
                Nagar, Peelamedu Coimbatore- 641004

                2.T.Abraham
                THE COMMISSIONER OF
                TECHNICAL EDUCATION Guindy
                chennai-25

                                                                                   Petitioner(s)

                                                          Vs
                1. K.Gopal and 2 others
                Secretary to Government Higher
                Education (C2) Department Secretariat



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                                                                                      CONT P No. 3448 of 2024



                Fort.St.George chennai-9.

                2.T.Abraham
                THE DIRECTOR OF TECHNICAL
                EDUCATION Directorate of technical
                Education Guindy chennai-25

                                                                                      Contemnor(s)
                                            CONT P No. 224 of 2025
                1. P. Gunasekaran,
                S/o. V.R.S.Pandian, No. D1-7,
                Abhinayam Phase - 3, Sriram Nagar
                main Road, Nolambur, Chennai - 600
                095.

                                                                                      Petitioner(s)

                                                             Vs
                1. Thiru. Dr. K. Gopal, IAS., and 2
                others
                The Principal Secretary to government
                of Tamil Nadu, Higher Education
                Department, Fort St. George, Chennai -
                600 009.

                2.Thiru. T.Abraham, I.A.S.,
                The Director of Technical Education,
                Directorate of Technical Education,
                No. 53, Sardar Patel Road, Guindy,
                Chennai - 600 025.

                3.Thiru. Dr. M.Venkatraman,
                The Principal, P.T.Lee. Chengalvaraya
                Naicker Polytechnic College, 2-3,
                E.V.K. Sampath Salai, Vepery, Chennai
                600 007.


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                                                                                     Contemnor(s)
                                           CONT P No. 225 of 2025
                1. S. Gomathinayagam,
                S/o. T. S. Sivasubramania Pillai, A-
                202, Sidharath Pearl, 91, Tilak Street,
                Panner Nagar - II, Mugappair East,
                Chennai - 600 037.

                                                                                     Petitioner(s)

                                                            Vs
                1. Thiru. Dr. K. Gopal, Ias., And 2
                Others
                The Principal Secretary to government
                of Tamil Nadu, Higher Education
                Department, Fort St. George, Chennai -
                600 009.

                2.Thiru. T.Abraham, I.A.S.,
                The Director of Technical Education,
                Directorate of Technical Education, No.
                53, Sardar Patel Road, Guindy, Chennai
                - 600 025.

                3.Thiru. Dr. M.Venkatraman,
                The Principal, P.T.Lee. Chengalvaraya
                Naicker Polytechnic College, 2-3,
                E.V.K. Sampath Salai, Vepery, Chennai
                600 007.

                                                                                     Contemnor(s)
                                           CONT P No. 321 of 2025
                1. Dr.N.Selvan,
                S/o. T.P.Narayanan, No. 23, New
                Scheme Colony, Goundampalayam,


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                                                                                    CONT P No. 3448 of 2024



                Coimbatore 641 030.

                                                                                    Petitioner(s)

                                                           Vs
                1. Dr.K.Gopal, I.A.S., and 2 others
                Additional Chief Secretary to
                Government of Tamil Nadu,
                Department of Higher Education, Fort
                St. George, Chennai 600 009.

                2.Mr. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Directorate of Technical Education,
                (DOTE), 53, Sardar Patel Road,
                Guindy, Chennai - 600 025.

                3.Dr. S. Chandrasekaran,
                Principal, S.R.K.V Polytechnic College,
                Coimbatore 641 020.

                                                                                    Contemnor(s)
                                          CONT P No. 352 of 2025
                1. C.G.Sivakumar,
                S/o. C.Govindaraj, No. 25-A, K.S.
                Arunachalam Street, K.K.Pudur,
                Coimbatore - 641 038.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. Dr.K.Gopal, I.A.S., and 2
                others
                Secretary to Government, The State of
                Tamil Nadu, Higher Education
                Department, Fort.St.George, Chennai-9.



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                2.Thiru. T.Abraham, I.A.S.,
                Director of Technical Education,
                Guindy, Chennai 600 025.

                3.Thiru. T.Abraham, I.A.S.,
                Commissioner of Technical Education,
                Guindy, Chennai 600 025.

                                                                                    Contemnor(s)
                                          CONT P No. 946 of 2025
                1. M.Thangavelu
                S/o.K.P.Murugesan, No.1/187,
                E.MettuPudur, Arasur Post,Sathy T.K.,
                Erode District.

                                                                                    Petitioner(s)

                                                           Vs
                1. C.Samayamoorthy I.A.S., and 2
                others
                The state of Tamil Nadu, Principal
                Secretary to Government, Higher
                Education Department, Fort St.George,
                Chennai - 600 009.

                2.J.Innocent Divya, IAS.,
                Director of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai - 600 025.

                3.M.Sathyam
                The Principal-in-charge, EIT
                Polytechnic College, Kavindapadi - 638
                455. Erode District.



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                                                                                    Contemnor(s)
                                          CONT P No. 945 of 2025
                1. A.Matheswaran
                S/o. P.V.Arumugam, No.86,
                MudalVeedhi, Sengunthar Nagar,
                PeriyaSemoor Post, Erode District.

                                                                                    Petitioner(s)

                                                           Vs
                1. C.Samayamoorthy I.A.S., and 2
                others
                The state of Tamil Nadu, Principal
                Secretary to Government, Higher
                Education Department, Fort St.George,
                Chennai - 600 009.

                2.J.Innocent Divya, IAS.,
                Director of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai - 600 025.

                3.M.Sathyam
                The Principal-in-charge, EIT
                Polytechnic College, Kavindapadi - 638
                455. Erode District.

                                                                                    Contemnor(s)
                                          CONT P No. 947 of 2025
                1. K.Ramamurthi
                S/o.V.Kaliannan, 60-A, 3rd Cross
                Street, Sathy Road, Kavindapadi (PO)
                Erode (DT) - 638 455.




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                                                                                    CONT P No. 3448 of 2024



                                                                                    Petitioner(s)

                                                    Vs
                1. C.Samayamoorthy IAS., and 2others
                The state of Tamil Nadu, Principal
                Secretary to Government, Higher
                Education Department, Fort St.George,
                Chennai - 600 009.

                2.J.Innocent Divya, IAS.,
                Director of Technical Education,
                Directorate of Technical Education,
                No.53, Sardar Patel Road, Guindy,
                Chennai - 600 025.

                3.M.Sathyam
                The Principal-in-charge, EIT
                Polytechnic College, Kavindapadi - 638
                455. Erode District.

                                                                 Contemnor(s)
                                          CONT P No. 3452 of 2024
                1. R. Thangavel
                S/o.Late P.G.Ramasamy, No. 88,
                Bhavani Main Road, Opposite to SPK
                Hospital, Sakthi Nagar, Bhavani (TK),
                Erode 638 315.

                                                                                    Petitioner(s)

                                                           Vs
                1. Thiru. Pradeep Yadav, Ias., And 2
                Others
                THE PRINCIPAL SECRETARY TO
                GOVT.OF TAMILNADU Higher
                Education Department, Fort St.George,


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                                                                                     CONT P No. 3448 of 2024



                Chennai 600 009.

                2.Thiru. T. Abraham, I.A.S.,
                THE DIRECTOR OF TECHNICAL
                EDUCATION, Directorate to Technical
                Education, Guindy, Chennai 600 025.

                3.Thiru. S. Senthil Arasu,
                THE PRINCIPAL, Sakthi Polytechnic
                College, Sakthi Nagar - 638 315.

                                                                 Contemnor(s)
                                          CONT P No. 3448 of 2024

                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for violating the orders of this Hon'ble Court in
                W.P.No. 10547 of 2020 dated 06.03.2024

                                        CONT P No. 3531 of 2024
                PRAYER Contempt Petition is filed under Section 11 of the Contempt of Court
                to punish the Respondents for willful disobedience of the order passed in
                W.P.No. 12368 of 2020 dated 06.03.2024

                                         CONT P No. 3973 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.NO. 13437 of 2020 dated 06.03.2024

                                          CONT P No. 3449 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for violating the orders of this Hon'ble Court in
                W.P.No. 10206 of 2020 dated 06.03.2024

                                          CONT P No. 3451 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for violating the orders of this Hon'ble Court in



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                                                                                     CONT P No. 3448 of 2024



                W.P.No. 12232 of 2020 dated 06.03.2024

                                          CONT P No. 3450 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for violating the orders of this Hon'ble Court in
                W.P.No. 10590 of 2020 dated 06.03.2024

                                          CONT P No. 3493 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to Punish the responents herein for their deliberate and wilful
                disobedience of the order dated 06/03/2024 in WP.No.11999 of 2020

                                          CONT P No. 3494 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents herein for his deliberate and wilful
                disobedience of the order dated 06/03/2024 in WP No.14204 of 2020

                                         CONT P No. 3530 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No. 15570 of 2020 dated 06.03.2024

                                         CONT P No. 3533 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No. 21048 pf 2021 dated 06.03.2024

                                          CONT P No. 3631 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No. 2014 of 2021

                                          CONT P No. 3655 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for willfull disobedience of the order dated
                06/03/2024 passed by this Honble Court in WP.No.13338 of 2020



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                                                                                    CONT P No. 3448 of 2024




                                          CONT P No. 3656 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willfull disobedience of the order dated
                06/03/2024 passed by this Honble Court in WP.No.11509 of 2020

                                         CONT P No. 3974 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.NO. 13494 of 2020 dated 06.03.2024

                                         CONT P No. 3976 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.NO. 13501 of 2020 dated 06.03.2024

                                         CONT P No. 3975 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.NO. 13496 of 2020 dated 06.03.2024

                                          CONT P No. 4020 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No. 12408 of 2020

                                          CONT P No. 4021 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No. 12270 of 2020

                                          CONT P No. 4022 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No. 25136 of 2021




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                                                                                    CONT P No. 3448 of 2024



                                          CONT P No. 4023 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No. 25140 of 2021

                                         CONT P No. 4091 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No. 11230 of 2020 dated 06.03.2024

                                         CONT P No. 4090 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No. 11223 of 2020 dated 06.03.2024

                                         CONT P No. 229 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Honble court in Wp.No.10889 of 2020 dated 21/03/2024

                                           CONT P No. 250 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents herein for his deliberate and wilful
                disobedience of the order dated 06/03/2024 in WP.No.12544 of 2020

                                          CONT P No. 284 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order dated
                06/03/2024 passed by this Honble Court in WP.No.25331 of 2021

                                         CONT P No. 271 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Hon'ble Court in WP.No.10895 of 2020 dated 21/03/2024

                                          CONT P No. 270 of 2025



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                                                                                    CONT P No. 3448 of 2024



                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Hon'ble court in WP.No.6650 of 2021 dated 21/03/2024

                                          CONT P No. 334 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Hon'ble Court in W.P.No. 10899 of 2020 dated 21.03.2024

                                          CONT P No. 344 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for willfull disobedience of the orders of the
                Hon'ble Court in W.P.No. 10880 of 2020 dated 21.03.2024

                                          CONT P No. 460 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Hon'ble Court in W.P.No. 6655 of 2021 dated 21.03.2024

                                          CONT P No. 475 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilfully disobeying the orders passed by in
                W.P.No.7135 of 2020 dated 06.03.2024.

                                          CONT P No. 1359 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondent for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No.17912 of 2021.

                                          CONT P No. 1557 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondent for willful disobedience of the order dated
                06.03.2024 passed by this Hon'ble Court in W.P.No. 17905 of 2021

                                   SUB APPL No. 625 of 2025
                PRAYER: Contempt Petition is filed to Stay the operation of proceedings



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                                                                                    CONT P No. 3448 of 2024



                issued by the 3rd Respondent in Se.Mu.Ka.No. 005/A4/2020 dated 07.11.2024

                                          CONT P No. 347 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for willfull disobedience of the orders of the
                Hon'ble Court in W.P.No. 10845 of 2020 dated 21.03.2024

                                          CONT P No. 54 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                WP.No.14809 of 2020 dated 06/03/2024

                                          CONT P No. 52 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order passed in
                WP.No.14803 of 2020 dated 06/03/2024

                                          CONT P No. 53 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order passed in
                WP.No.14806 of 2020 dated 06/03/2024

                                          CONT P No. 55 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order passed in
                WP.No.14797 of 2020 dated 06/03/2024

                                          CONT P No. 126 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order dated
                06/03/2024 passed by this Honble Court in Wp.No 12619 of 2020

                                         CONT P No. 177 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Honble court in WP.No.10841 of 2020 dated 21/03/2024



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                                                                                    CONT P No. 3448 of 2024




                                         CONT P No. 175 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Honble Court in WP.No.10886 of 2020 dated 21/03/2024

                                         CONT P No. 206 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Honble Court in WP.No.10836 of 2020 dated 21/03/2024

                                         CONT P No. 224 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order passed in
                W.P.No. 21916 of 2021 dated 06.03.2024

                                         CONT P No. 225 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for wilful disobedience of the order passed in
                W.P.No. 21918 of 2021 dated 06.03.2024

                                           CONT P No. 321 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents herein for his deliberate and wilful
                disobedience of the order dated 06.03.2024 in W.P.No 11082 of 2020

                                          CONT P No. 352 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for wilful disobedience of the orders of the
                Hon'ble Court in W.P.No. 10839 of 2020 dated 21.03.2024

                                          CONT P No. 946 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No.14837 of 2020 dated 06.03.2024.




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                                                                                     CONT P No. 3448 of 2024



                                          CONT P No. 945 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No.14835 of 2020 dated 06.03.2024.

                                          CONT P No. 947 of 2025
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the Respondents for willful disobedience of the order passed in
                W.P.No.14828 of 2020 dated 06.03.2024.

                                          CONT P No. 3452 of 2024
                PRAYER: Contempt Petition is filed under Section 11 of the Contempt of
                Court to punish the respondents for violating the orders of this Hon'ble Court in
                W.P.No. 12242 of 2020 dated 06.03.2024




                 For Petitioner(s):                         Mr.G.Mutharasu
                 in Cont.P.Nos.3448, 3449, 3450,
                 3451 & 3452 of 2024.

                 For Petitioner(s) in Cont.P.Nos.3493 Mr.P.Tamilavel
                 & 3494 of 2024 & 250, 321 of 2025

                 For Petitioner(s) in Cont.P.Nos.3530, Mr.P.Ganesan
                 3531, 3533, 3973, 3974, 3975, 3976,
                 4090, 4091 of 2024 & 53, 52, 54, 55,
                 945, 946, 947, 224 & 225 of 2025.

                 For Petitioner(s) in Cont.P.Nos.3631, Ms.C.Uma
                 3655, 3656, 4020, 4021, 4022, 4023
                 of 2024 & 126, 284, 1359, 1557 of
                 2025

                 For Petitioner(s) in Cont.P.Nos.175, Ms.S.Suneetha


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                                                                                           CONT P No. 3448 of 2024



                 177, 206, 229, 270, 271, 334, 344,
                 347, 352, 460 of 2025

                 Cont.P.No.475 of 2025                            Mr.S.Nedunchezhiyan

                 For Contemnor(s):                                Mr A. Selvendran, SGP
                 in all petitions

                                                    COMMON ORDER

These contempt petitions have been filed as against the wilful default committed by the respondents in disobeying the order dated 06.03.2024 in W.P.Nos.7135/2020 & batch.

2. On 08.09..2025 this Court has passed the following order:

“ On a writ appeal preferred against the order passed in W.P. No.7135 of 2020 etc., batch, a disposal has been given by slightly modifying the order of this Court. However, with regard to G.O.(Ms) No.111, dated 25.05.2010, it is learnt that many of the petitioners have filed their Review Petitions, in view of the pendency between the AICTE regulation and G.O.(Ms) No.111, dated 25.05.2010.
2. In view of the same, these matters are ordered to be listed after four weeks.”
3. Since the review petitions are said to have been filed by the petitioners, I feel it is appropriate for the petitioners to file contempt petition, if needed, before the Division Bench itself if they are not yet given with the benefit of the https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 order by the respondents by executing the modified order of the Writ Appellate Court in its true letter and spirit.
4. With the above observations, these Contempt Petitions are closed.

Connected sub application is closed.

07-10-2025 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No bkn https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 3448 of 2024 To

1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.

2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.

3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.

CONT P No. 3531 of 2024

To

1.Dr.K.Gopal, I.A.S., And 2 Others Principal Secretary to Government, Higher Education Department, Fort.St.George, chenani-600009

2.Thiru. T. Abraham, I.A.S., THE COMMISSIONER/ DIRECTOR OF TECHNICAL Education, Directorate of Technical Education, No 53, Sardar Patel Road, Guindy, chennai-

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 600 025.

3.Thiru. V. Srinivasan, THE PRINCIPAL, P.A.C. Ramasamy Raja Polytechnic College, P.S.K Nagar, Rajapalayam -626 108.

CONT P No. 3973 of 2024

To

1.Dr. K. Gopal, IAS., and 2 others The State of Tamil Nadu, Rep. by Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.

2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

3.Mr. N. Palanisamy, M.E., MISTE, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.

CONT P No. 3449 of 2024

To

1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Education Department, Fort St.George, Chennai 600 009.

2.Thiru. T.Abraham, IAS., THE DIRECTOR OF TECHNICAL EDUCATIION, Directorate to Technical Education, Guindy, Chennai - 600 025.

3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.

CONT P No. 3451 of 2024

To

1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.

2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.

3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.

CONT P No. 3450 of 2024

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 To

1.Thiru. Pradeep Yadav, IAS., and 2 others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.

2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.

3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.

CONT P No. 3493 of 2024

To

1.T.Abraham Aditional Chief Secretary to GOVERNMENT OF TAMILNADU Rep. by its Secretary, Department of Higher Education, Fort St.George, Chennai - 600009

2.T.Abraham THE COMMISSIONER Directorate of Technical Education(DOTE), 53, Sardar Patel Road, Guindy, Chennai - 600025

3.S.Manisekar https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 THE PRINCIPAL Valivalam Desikar Poly technique College, Nagapattinam CONT P No. 3494 of 2024 To

1.T.Abraham THE COMMISSIONER of Technical Education, Directorate of Technical education,53,Saradar Patel Road, Guindy, Chennai-600 025.

CONT P No. 3530 of 2024

To

1.Dr.K.Gopal, I.A.S., and 2 others Principal Secretary to Government, Higher Education Department, Fort.St.George, chenani-600009

2.Thiru. T. Abraham, I.A.S., THE COMMISSIONER/ DIRECTOR OF TECHNICAL Education, Directorate of Technical Education, No 53, Sardar Patel Road, Guindy, chennai- 600 025.

3.Thiru. A. Sankara Subramanian, THE PRINCIPAL, SANKAR POLYTECHNIC college, Sankaranagar, Tirunelveli District- 627 357. https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 3533 of 2024 To

1.Dr.K.Gopal, I.A.S., and 2 others The State of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort.St.George, chenani-600009

2.Thiru. T. Abraham, I.A.S., THE COMMISSIONER/ DIRECTOR OF TECHNICAL Education, Directorate of Technical Education, No 53, Sardar Patel Road, Guindy, chennai- 600 025.

3.Thiru. V. Srinivasan, THE PRINCIPAL, P.A.C. Ramasamy Raja Polytechnic College, K.K. Nagar, PACR Salai, Rajapalayam -626 108. Virudhunagar District.

CONT P No. 3631 of 2024

To

1.Dr.K.Gpoal, I.A.S., and another principal Secretry to Government, Higher Education Department, Fort St.George,Chennai- 600 009.

2.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 NO. 53, Sardar Patel Road, Guindy, Chennai 600 025.

CONT P No. 3655 of 2024

To

1.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No. 53, Sardar Patel Road Guindy, Chennai 025 CONT P No. 3656 of 2024 To

1.K.Gopal and another Principal Secretary to Government, Higher Education Deartment, Fort St.George, Chennai 600 009.

2.T.abraham COMMISSIONER/DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai -600 025.

CONT P No. 3974 of 2024

To

1.Dr. K. Gopal, Ias., And 2 Others The State of Tamil Nadu, Rep. by https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.

2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

3.Mr. N. Palanisamy, M.E., Miste, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.

CONT P No. 3976 of 2024

To

1.Dr. K. Gopal, Ias., And 2 Others The State of Tamil Nadu, Rep. by Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.

2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

3.Mr. N. Palanisamy, M.E., Miste, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.

CONT P No. 3975 of 2024

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 To

1.Dr. K. Gopal, Ias., And 2 Others The State of Tamil Nadu, Rep. by Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai-600 009.

2.Thiru. T. Abraham, I.A.S., The Commissioner/Director Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

3.Mr. N. Palanisamy, M.E., Miste, THE PRINCIPAL, Annamalai Polytechnic College, Chettinadu, Sivaganga District.

CONT P No. 4020 of 2024

To

1.Dr.K.Gopal, I.A.S., and another Principal Secretary to Government, Higher Education Department, Fort St. George, Chennai 600 009.

2.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

CONT P No. 4021 of 2024

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 To

1.Dr.K.Gopal, I.A.S., And Another Principal Secretary to Government, Higher Education Department, Fort St. George, Chennai 600 009.

2.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

CONT P No. 4022 of 2024

To

1.Thiru. T.Abraham Ias., And 2 Others Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

2.Dr. K. Sudhakar, THE PRINCIPAL, Murugappa Polytechnic college, Sathiyamoorthy Nagar (SM Nagar), Chennai 600 062.

3.Sri. C. Nedunchelian, THE BRANCH OFFICER, Office of the Acountant General (A and E) Tamil nadu, No. 361, Anna Salai, Chennai 600018 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 4023 of 2024 To

1.Thiru. T.Abraham IAS., and 2 others Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

2.Dr. K. Sudhakar, THE PRINCIPAL, Murugappa Polytechnic college, Sathiyamoorthy Nagar (SM Nagar), Chennai 600 062.

3.Sri. C. Nedunchelian, THE BRANCH OFFICER, Office of the Acountant General (A and E) Tamil nadu, No. 361, Anna Salai, Chennai 600018 CONT P No. 4091 of 2024 To

1.Dr.K.Gopal, I.A.S., And 2 Others The State of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600009

2.Thiru. T.Abraham, I.A.S., The Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600025.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024

3.Thiru. R. Kandasamy, The Principal, Arulmigu Palaniandavar Polytechnic College, Dindigul Road, Palani - 624 601.

CONT P No. 4090 of 2024

To

1.Dr.K.Gopal, I.A.S., and 2 others The State of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600009

2.Thiru. T.Abraham, I.A.S., The Commissioner of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600025.

3.Thiru. R. Kandasamy, The Principal, Arulmigu Palaniandavar Polytechnic College, Dindigul Road, Palani - 624 601.

CONT P No. 229 of 2025

To

1.K.Gopal and 2 others THE STATE OF TAMILNADU Rep by its Secretary to Government Higher Education (C2) Department Secretariat https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Fort.St.George chennai-9.

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of technical Education Guindy chennai-25

3.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25 CONT P No. 250 of 2025 To

1.K.Gopal and another Additionalchief secretary to GOVERNMENT OF TAMIL NADUDepartment of Higher Education Fort ST. George Chennai 09

2.T.Abraham THE COMMISSIONER Directorate of Technical Education (DOTE) 53, Sardar Patel Road, Guindy Chennai 600 025 CONT P No. 284 of 2025 To

1.T.Abraham and 2 others THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Education, No.53, Sardar Patel Road, Guindy, chennai-600 025

2.K.Sudhagar THE PRINCIPAL Murugappa Polytechnic college, Sathiyamoorthy Nagar (SM Nagar), Chennai-600 062

3.C.Nedunchelian THE BRANCH OFFICER Office of the Accountant General (A and E) TamilNadu, No.361, Anna salai, chennai-600 018 CONT P No. 271 of 2025 To

1.Dr.K.Gopal, I.A.S., and 3 others Secretary to Government, State of Tamil Nadu, Higher Education Department, Secretariat, Fort.St.George, Chennai-600 009.

2.T.Abraham, I.A.S., DIRECTOR OF TECHNICAL EDUCATION, Guindy, Chennai-600 025.

3.T.Abraham, I.A.S., THE COMMISSIONER OF TECHNICAL EDUCATION Guindy, Chennai-600 025.

CONT P No. 270 of 2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 To

1.Dr.K.Gopal, I.A.S., and 2 others Secretary to Government, State of Tamil Nadu, Higher Education Department, Secretariat, Fort.St.George, Chennai-600 009.

2.T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai-600 025.

3.T.Abraham, I.A.S., THE COMMISSIONER OF TECHNICAL EDUCATION Guindy, Chennai-600 025 CONT P No. 334 of 2025 To

1.Thiru. Dr.K.Gopal, I.A.S., and 2 others Secretary to Government The State of Tamil Nadu, Higher Education Department, Fort.St.George, Chennai 600 009.

2.Thiru. T.Abraham I.A.S., Director of Technical Education, Guindy, Chennai 600 025.

3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 344 of 2025 To

1.Thiru.Dr.K.Gopal IAS., and 2 others Secretary to Government, The State of Tamil Nadu, Higher Education Department, Fort St. George, Chennai 600 009.

2.Thiru. T.Abraham I.A.S., Director of Technical Education, Guindy, Chennai 600 025.

3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.

CONT P No. 460 of 2025

To

1.Thiru. Dr.K.Gopal, I.A.S., and 2 others Secretary to Government, The State of Tamil Nadu, Higher Education Department, Fort St. George, Chennai 600 009.

2.Thiru. T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai - 600 025.

3.Thiru. T.Abraham, I.A.S., https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Commissioner of Technical Education Guindy Chennai 600 025.

CONT P No. 475 of 2025

To

1.Thiru. K. Gopal, IAS and 2 Another The Principal Secretary to Government, Higher Education Department, Secretariat, Fort St.George, Chennai- 600 009.

2.T.Abraham, IAS, The Director, Directorate of Technical Education, Guindy, Chennai-600 025.

3.R.Kandsamy, Principal, Department of Electronics and Communication Engineering, Arulmigu Palaniandavar Polytechnic College, Palani-624 601.

CONT P No. 1359 of 2025

To

1.Tmt. J. Innocent Divya, I.A.S Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-600 025.

CONT P No. 1557 of 2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 To

1.Tmt. J. Innocent Divya, I.A.S., Director of Technical Education, Directorate of Technical Education, No. 53, Sardar Patel Road, Guindy, Chennai

- 600 025.

CONT P No. 347 of 2025

To

1.Thiru.Dr.K.Gopal IAS., and 2 others Secretary to Government, The State of Tamil Nadu, Higher Education Department Fort.St.George Chennai-9.

2.Thiru. T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai 600 025.

3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.

CONT P No. 54 of 2025

To

1.K.Gopal and 2 others THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25

3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 CONT P No. 52 of 2025 To

1.K.Gopal and 2 others THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25

3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 CONT P No. 53 of 2025 To

1.K.Gopal and 2 others https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25

3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 CONT P No. 55 of 2025 To

1.K.Gopal and 2 others THE STATE OF TAMIL NADU rep by Principal secretary to Government, Higher Education Department, Fort St. George, Chennai-09

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai-25

3.G.K.Balamurugan THE PRINCIPAL SSM Polytechnic College, Komarapalayam- 638183 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 126 of 2025 To

1.K.Gopal and another Principal Secretary to Government, Higher Education Department, Fort St. George, Chennai-09

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of Technical Education, No.53, Sardar Patel Rd, Guindy, Chennai-25 CONT P No. 177 of 2025 To

1.K.Gopal and 2 others THE STATE OF TAMILNADU Rep by its Secretary to Government Higher Education (C2) Department Secretariat Fort.St.George chennai-9.

2.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25

3.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 175 of 2025 To

1.K.Gopal and 2others THE STATE OF TAMILNADU Rep by its Secretary to Government Higher Education (C2) Department Secretariat Fort.St.George chennai-9.

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of technical Education Guindy chennai-25

3.T.Abraham THE COMMISSIONER OF TECHNICAL EDUCATION Guindy chennai-25 CONT P No. 206 of 2025 To

1.K.Gopal and 2 others Secretary to Government Higher Education (C2) Department Secretariat Fort.St.George chennai-9.

2.T.Abraham THE DIRECTOR OF TECHNICAL EDUCATION Directorate of technical Education Guindy chennai-25 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 224 of 2025 To

1.Thiru. Dr. K. Gopal, IAS., and 2 others The Principal Secretary to government of Tamil Nadu, Higher Education Department, Fort St. George, Chennai - 600 009.

2.Thiru. T.Abraham, I.A.S., The Director of Technical Education, Directorate of Technical Education, No. 53, Sardar Patel Road, Guindy, Chennai - 600 025.

3.Thiru. Dr. M.Venkatraman, The Principal, P.T.Lee. Chengalvaraya Naicker Polytechnic College, 2-3, E.V.K. Sampath Salai, Vepery, Chennai 600 007.

CONT P No. 225 of 2025

To

1.Thiru. Dr. K. Gopal, Ias., And 2 Others The Principal Secretary to government of Tamil Nadu, Higher Education Department, Fort St. George, Chennai - 600 009.

2.Thiru. T.Abraham, I.A.S., The Director of Technical Education, https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Directorate of Technical Education, No. 53, Sardar Patel Road, Guindy, Chennai

- 600 025.

3.Thiru. Dr. M.Venkatraman, The Principal, P.T.Lee. Chengalvaraya Naicker Polytechnic College, 2-3, E.V.K. Sampath Salai, Vepery, Chennai 600 007.

CONT P No. 321 of 2025

To

1.Dr.K.Gopal, I.A.S., and 2 others Additional Chief Secretary to Government of Tamil Nadu, Department of Higher Education, Fort St. George, Chennai 600 009.

2.Mr. T.Abraham, I.A.S., Commissioner of Technical Education, Directorate of Technical Education, (DOTE), 53, Sardar Patel Road, Guindy, Chennai - 600 025.

3.Dr. S. Chandrasekaran, Principal, S.R.K.V Polytechnic College, Coimbatore 641 020.

CONT P No. 352 of 2025

To

1.Thiru. Dr.K.Gopal, I.A.S., and 2 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 others Secretary to Government, The State of Tamil Nadu, Higher Education Department, Fort.St.George, Chennai-9.

2.Thiru. T.Abraham, I.A.S., Director of Technical Education, Guindy, Chennai 600 025.

3.Thiru. T.Abraham, I.A.S., Commissioner of Technical Education, Guindy, Chennai 600 025.

CONT P No. 946 of 2025

To

1.C.Samayamoorthy I.A.S., and 2 others The state of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600 009.

2.J.Innocent Divya, IAS., Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600 025.

3.M.Sathyam The Principal-in-charge, EIT Polytechnic College, Kavindapadi - 638

455. Erode District.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 CONT P No. 945 of 2025 To

1.C.Samayamoorthy I.A.S., and 2 others The state of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600 009.

2.J.Innocent Divya, IAS., Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, Chennai - 600 025.

3.M.Sathyam The Principal-in-charge, EIT Polytechnic College, Kavindapadi - 638

455. Erode District.

CONT P No. 947 of 2025

To

1.C.Samayamoorthy IAS., and 2others The state of Tamil Nadu, Principal Secretary to Government, Higher Education Department, Fort St.George, Chennai - 600 009.

2.J.Innocent Divya, IAS., Director of Technical Education, Directorate of Technical Education, No.53, Sardar Patel Road, Guindy, https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 Chennai - 600 025.

3.M.Sathyam The Principal-in-charge, EIT Polytechnic College, Kavindapadi - 638

455. Erode District.

CONT P No. 3452 of 2024

To

1.Thiru. Pradeep Yadav, Ias., And 2 Others THE PRINCIPAL SECRETARY TO GOVT.OF TAMILNADU Higher Education Department, Fort St.George, Chennai 600 009.

2.Thiru. T. Abraham, I.A.S., THE DIRECTOR OF TECHNICAL EDUCATION, Directorate to Technical Education, Guindy, Chennai 600 025.

3.Thiru. S. Senthil Arasu, THE PRINCIPAL, Sakthi Polytechnic College, Sakthi Nagar - 638 315.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 R.N.MANJULA J.

bkn CONT P No. 3448 of 2024 AND CONT P NO. 3531 OF 2024,CONT P NO. 3973 OF 2024,CONT P NO. 3449 OF 2024,CONT P NO. 3451 OF 2024,CONT P NO. 3450 OF 2024,CONT P NO. 3493 OF 2024,CONT P NO. 3494 OF 2024,CONT P NO. 3530 OF 2024,CONT P NO. 3533 OF 2024,CONT P NO. 3631 OF 2024,CONT P NO. 3655 OF 2024,CONT P NO. 3656 OF 2024,CONT P NO. 3974 OF 2024,CONT P NO. 3976 OF 2024,CONT P NO. 3975 OF 2024,CONT P NO. 4020 OF 2024,CONT P NO. 4021 OF 2024,CONT P NO. 4022 OF 2024,CONT P NO. 4023 OF 2024,CONT P NO. 4091 OF 2024,CONT P NO. 4090 OF 2024,CONT P NO.

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm ) CONT P No. 3448 of 2024 NO. 225 OF 2025,CONT P NO. 321 OF 2025,CONT P NO. 352 OF 2025,CONT P NO.

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NO. 947 OF 2025,CONT P NO. 3452 OF 2024 07-10-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 24/10/2025 03:38:54 pm )