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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(33) in The Orissa Self-Help Co-operatives Act, 2001

(33)"Registrar of Co-operative Societies" means the individual appointed as such under the Co-operative Societies Act, and includes any individual empowered to exercise the powers of that Registrar of Co-operative Societies under that Act;