Supreme Court - Daily Orders
Rakesh Malik vs Serla Pendari on 25 September, 2014
ITEM NO.94 REGISTRAR COURT. 1 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 7044-7045/2011
RAKESH MALIK & ORS. Appellant(s)
VERSUS
SERLA PENDARI & ANR. Respondent(s)
Date : 25/09/2014 These appeals were called on for hearing today.
For Appellant(s)
Mr. Gagan Gupta,Adv.
For Respondent(s)
Ms. Prabha Swami, Adv.
Mr. D. Mahesh Babu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category.
The name of the learned counsel for respondent No.2 be updated in the Cause List.
Registry to process for listing before the Hon'ble Court, as per rules.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.26 16:57:51 IST Reason: