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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The Inland Vessels Act, 2021

(4)The State Government may, by notification in the Official Gazette, delegate all or any of the functions assigned to it by the Central Government under this section:Provided that no delegation shall be made to authorise the grant of a certificate of survey by the surveyor, who made the declaration of survey under sub-section (1).