Section 31(2) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012
(2)Within three months from the date of commencement of this Act and within a like period after any alteration in such schedule is made, a private educational institution shall submit a copy of the schedule or alterations made therein, as the case may be, to the Authority or such other officer as may be notified for this purpose.
