Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 6 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010 6. Disposal of Solid Waste in breach of the bye-laws to be an Offence. - From the date these bye-laws come into force, disposal of solid waste in any manner other than as prescribed herein shall constitute and offence.
