Section 54(2)(i) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(i)the form and the manner in which record shall be maintained by any employer under sub-section (1) of section 26;

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