Section 52(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999
(2)Where a Presiding Officer stops a poll under sub-rule (1) he shall observe the procedure laid down in Rules 37 and 38 and forthwith make a lull report of the circumstances to the Election Officer, who shall forward the same expeditiously with his remarks thereon, if any, to the Divisional Election Authority.
