Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in U.P. Irrigation Department Research Officers Service Rules, 1992

13. Physical Fitness.

- No candidate shall be appointed to a post of Service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for direct appointment, he shall be required to pass an examination by a Medical Board :Provided that a Medical Certificate of fitness shall not be required of a candidate recruited by promotion or posted by transfer.