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[Cites 0, Cited by 0] [Section 252(2)] [Section 252] [Entire Act]

State of Goa - Subsection

Section 252(2)(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)the cost of purchase, repairs, and replacement of equipment's including furniture, crockery, cutlery, utensils and uniforms provided to the employees of such canteen;