Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017 14. The categories of street vendors. - The vendors can also be categorized as :(i)Stationary;(ii)Mobile;(iii)Any other which may the state Govt. provide for.
