Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 259 in Rules under the United Provinces Excise Act, 1910

259.

The standard of supply shall be as follows :Standard of supply :
(a)For the Assistant Excise Commissioner one set of five-stem glass hydrometers with large oval testing glass for standardization of distillery and warehouse instruments and one single-stem glass hydrometer for his use in shop inspections.
(b)For each distillery two sets of five-stem glass hydrometers and two extended single-stem hydrometers.
(c)For each officer-in-charge of a bonded warehouse one set of five-stem glass hydrometers.
(d)For each inspector on preventive duty one single stem-glass hydrometer or set of glass hydrometer for outdoor work.
(e)For each Collector's office, one single stem-glass hydrometer.
A thermometer, testing glass and a book of tables accompany each hydrometer.