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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(2)Intangible cultural heritage which includes practices, representations, expressions, as well as the knowledge and skills (including instruments, objects, artifacts, cultural spaces etc.) that communities, groups and in some cases, individuals recognize as part of their cultural heritage which at times is known as living cultural heritage, and is manifested inter alia in the following domains:
(i)Oral traditions and expressions, including language as a vehicle of the intangible cultural heritage;
(ii)Performing arts;
(iii)Social practices, rituals and festive events;
(iv)Knowledge and practices concerning nature and the universe;
(v)Traditional craftsmanship.