Section 14(3)(b) in The Orissa Factories Rules, 1950

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State of Odisha - Subsection

Section 14(3)(b) in The Orissa Factories Rules, 1950

(b)by reason of any change in the manufacturing process carried on, or in the substance used therein, or by reason of the adoption of any new manufacturing process or of any new substance for use in a manufacturing process, there is a likelihood of injury to the health of workers employed in that manufacturing process; or

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State of Odisha - Subsection

Section 14(3)(b) in The Orissa Factories Rules, 1950