Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(b) in Rajasthan Requisitioning of Goods Vehicles Act, 1969 (b)"Essential Commodity" has the same meaning as in clause (a) of section 2 of the Essential Commodities Act, 1955 (Central Act 10 of 1955);
