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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Mizoram - Subsection

Section 24(1) in Mizoram Cooperative Societies Act, 2006

(1)The federal or central or secondary co-operatives or co-operative union for the state may, subject to the provisions of this Act and any other law in force discharge, inter-alia, such of the functions to facilitate the voluntary formation and democratic functioning of based on self-help and mutual aid.