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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Panchayats (Issue and Disposal of Audit Report of Village Panchayats) Rules, 2000

(1)The executive authority shall place the audit report of the village panchayat along with the replies furnished to auditor in the meeting of the Grama Sabha.