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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(c) in Tamil Nadu Debt Relief Act, 1980

(c)
(i)any revenue, tax or cess payable to the State Government or any other sum due to them, by way of loan or otherwise;
(ii)any revenue, tax or cess payable to the Central Government or any other sum due to them, by way of loan or otherwise;
(iii)any tax or cess payable to any local authority or any other sum due to them, by way of loan or otherwise;