Section 13(2)(a) in The Orissa Inland Steam Vessels Rules, 1935

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(a)made under the Indian Merchant Shipping Act, 1923 (XXI of 1923) and the Inland Steam-Vessels Act, 1917 (I of 1917), at one and the same time; or

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