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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1)(i) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(i)to determine and regulate policies relating to the University in accordance with this Act or the Statutes;