Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] State of Chattisgarh - Subsection Section 53(3) in The Chhattisgarh Co-Operative Societies Act, 1960 (3)[ No such order shall remain in force for more than six months, and one year in case of Co-operative Banks.] [Substituted by C.G. Act No. 6 of 2013, dated 13.2.2013.]
