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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in Home Guards Organisation, (Departmental Examination) Rules, 2012

(1)A person who desires to appear at the examination under these rules shall send his/her application in the form as specified in Appendix 'C, to the Board through the Director General of Home Guards, Gujarat State for enlisting his/her name as a candidate for such examination atleast sixty days before the date of commencement of the examination.