Income Tax Appellate Tribunal - Chandigarh
Sh. Sham Sunder Kapoor, Chandigarh vs Acit, C-4(1), Chandigarh on 8 July, 2020
आयकर अपील य अ धकरण,च डीगढ़ यायपीठ "बी" च डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH "B" CHANDIGARH ी संजय गग , या यक सद य एवं ीमती अ नपण ू ा ग'ु ता, लेखा सद य BEFORE: SH. SANJAY GARG, JUDICIAL MEMBER & SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1068/CHD/2019 नधा रण वष / Assessment Year : 2014-15 Shri Sham Sunder Kapoor, Versus The ACIT, House No. 1515, Circle 4(1), Sector 34-D, Chandigarh.
Chandigarh.
थायी लेखा सं./PAN NO: AFYPK8505M अपीलाथ /Appellant यथ /Respondent नधा रती क ओर से/Assessee by : Shri Harry Rikhy, Advocate राज व क ओर से/ Revenue by : Shri Daya Inder Singh Sidhu, Addl.CIT सन ु वाई क तार$ख/Date of Hearing : 08.07.2020 उदघोषणा क तार$ख/Date of Pronouncement : 08.07.2020 आदे श/Order PER ANNAPURNA GUPTA, AC COUNTANT MEMBER:
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Sd/- Sd/-
(संजय गग ) (अ नपण
ू ा ग'ु ता)
(SANJAY GARG) (ANNAPURNA GUPTA)
या यक सद य/ Judicial Member लेखा सद य/ Accountant Member
"Poonam"
आदे श क त*ल+प अ,े+षत/ Copy of the order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent
3. आयकर आय-
ु त/ CIT
4. आयकर आयु-त (अपील)/ The CIT(A)
5. +वभागीय त न0ध, आयकर अपील$य आ0धकरण, च2डीगढ़/ DR, ITAT, CHANDIGARH
6. गाड फाईल/ Guard File आदे शानुसार/ By order, सहायक पंजीकार/ Assistant Registrar