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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(2)(f) in The West Bengal Non-Agricultural Tenancy Act, 1949

(f)the form of a settlement rent-roll referred to in section 29, the manner of preparing the same and the particulars to be specified therein ;