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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(i) in High Court Of Delhi Rules Governing Patent Suits, 2022

(i)In patent infringement suits, certified copies of extracts from the patent register, grant certificates, granted patent specification along with abstracts and drawings, and publicly available cited prior art documents, shall not be usually denied.