Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 118C in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

118C. Discussion of resolution.

(1)The Speaker shall, in consultation with the Leader of the House, fix a date for a discussion on the resolution.
(2)No amendment shall be proposed to such a resolution.