Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(4)(a) in Arunachal Pradesh Co-operative Societies Act, 1978

(a)that every such member shall dispose of his produce through the society; and