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[Cites 0, Cited by 0] [Section 188(3)] [Section 188] [Entire Act]

State of Goa - Subsection

Section 188(3)(b) in The Goa Panchayat Raj Act, 1994

(b)provide for the payment, as they fall due, of all instalments of principal and interest for which the Zilla Panchayat may be liable in respect of loans contracted by it;