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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(5) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

(5)An Auditor shall not be entitled to draw his third and subsequent increments in the scale of pay prescribed for the post, until he passes the Departmental Examination or is exempted from passing it.