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Supreme Court - Daily Orders

Independent Sugar Corporation Limited vs Girish Sriram Juneja on 23 July, 2024

Bench: Hrishikesh Roy, Aravind Kumar

     ITEM NO.43                   COURT NO.5                    SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                            Civil Appeal   No(s).   6071/2023

     INDEPENDENT SUGAR CORPORATION LIMITED                       Appellant(s)

                                           VERSUS

     GIRISH SRIRAM JUNEJA & ANR.                        Respondent(s)
     (IA No.194527/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.194526/2023-STAY APPLICATION
     IA No. 243580/2023 - APPLICATION FOR PERMISSION
     IA No. 194527/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 10646/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 194526/2023 - STAY APPLICATION) WITH C.A. No. 4954/2023 (XVII) (FOR STAY APPLICATION ON IA 154546/2023 FOR STAY APPLICATION ON IA 161613/2023 IA No. 161613/2023 - STAY APPLICATION IA No. 154546/2023 - STAY APPLICATION) C.A. No. 7037/2023 (XVII) (FOR STAY APPLICATION ON IA 222998/2023 IA No. 222998/2023 - STAY APPLICATION) C.A. No. 7038/2023 (XVII) (FOR STAY APPLICATION ON IA 223073/2023 IA No. 223073/2023 - STAY APPLICATION) C.A. No. 4924/2023 (XVII) (IA FOR STAY APPLICATION ON IA 153122/2023 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 153123/2023 IA No. 153123/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 153122/2023 - STAY APPLICATION) C.A. No. 4937/2023 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 154188/2023 FOR STAY APPLICATION ON IA 154189/2023 Signature Not Verified FOR INTERVENTION APPLICATION ON IA 13133/2024 Digitally signed by NITIN TALREJA Date: 2024.07.25 IA No. 154188/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED 10:21:38 IST Reason:

JUDGMENT IA No. 13133/2024 - INTERVENTION APPLICATION IA No. 154189/2023 - STAY APPLICATION) 1 C.A. No. 5018/2023 (XVII) (IA FOR STAY APPLICATION ON IA 156837/2023 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 156838/2023 IA No. 156838/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 156837/2023 - STAY APPLICATION) C.A. No. 5401/2023 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 170073/2023 IA No. 170073/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. No. 6847/2023 (XVII) (IA FOR STAY APPLICATION ON IA 195022/2023 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 195024/2023 IA No. 195024/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 195022/2023 - STAY APPLICATION) C.A. No. 6055/2023 (XVII) (IA No. 193783/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 193781/2023 - STAY APPLICATION) C.A. No. 6123/2023 (XVII) (IA FOR STAY APPLICATION ON IA 196582/2023 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 196583/2023 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 210226/2023 IA No. 196583/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 210226/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 196582/2023 - STAY APPLICATION) C.A. No. 6177/2023 (XVII) (IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 198384/2023 FOR EX-PARTE STAY ON IA 198386/2023 FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 243728/2023 IA No. 243728/2023 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 198386/2023 - EX-PARTE STAY IA No. 198384/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. No. 6771/2023 (XVII) (FOR FOR STAY APPLICATION ON IA 215880/2023 IA No. 215880/2023 - STAY APPLICATION) 2 C.A. No. 7428/2023 (XVII) (FOR STAY APPLICATION ON IA 228284/2023 IA No. 228284/2023 - STAY APPLICATION) Date : 23-07-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE ARAVIND KUMAR For Appellant(s) Mr. Balbir Singh, Sr. Adv.
Mr. Rajnish Prasad, AOR Mr. Udayan Jain, Adv.
Ms. Monica Benjamin, Adv. Mr. Raj Surana, Adv.
Mr. Ranjan Mishra, Adv.
Mr. Amit Sibal, Sr. Adv.
Ms. Liz Mathew, Sr. Adv.
Ms. Pratiksha Sharma, AOR Mr. Aditya Shukla, Adv.
Mr. Ankit Acharya, Adv.
Mr. Darpan Sachdeva, Adv. Ms. Mallika Agarwal, Adv. Mr. Saksham Dhingra, Adv. Mr. Vinamra Kopariha, Adv. Ms. Ritu Chaudhary, Adv.
Mr. Rana Mukherjee, Sr. Adv. Ms. Daisy Hannah, AOR Ms. Oindrila Sen, Adv.
Mr. Samarth Mohanty, Adv.
Ms. Sanya Sud, AOR Mr. Harish N.salve, Sr. Adv. Mr. Yadunath Bhargavan, Adv. Mr. Mohit D. Ram, AOR Ms. Monisha Handa, Adv.
Mr. Rajul Shrivastav, Adv. Mr. Akshay Chandra, Adv. Mr. Anubhav Sharma, Adv. Ms. Nayan Gupta, Adv.
Mr. Buddy Ranganadhan, Adv. Mr. Samar Bansal, Adv.
Mr. Pawas Kulshrestha, Adv. Mr. Parv Garg, Adv.
Mr. K.s.rekhi, Adv.
Ms. Nandini Tomar, Adv.
Mr. Nikhil Jain, AOR Ms. Divya Jain, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Mahesh Jethmalani, Sr. Adv.
3
Mr. Abhimanyu Bhandari, Adv.
Ms. Nattasha Garg, Adv.
Mr. Avishkar Singhvi, Adv. Mr. Utsav Trivedi, Adv.
Mr. Thakur Ankit Singh, Adv. Ms. Manini Roy, Adv.
Ms. Nandini Acharya, Adv. Ms. Rooh-e-hina Dua, AOR Mr. S.N. Mookherjee, Sr. Adv. Mr. Dhruv Mehta, Sr. Adv. Mr. Rajshekhar Rao, Sr. Adv. Mr. Abhijeet Sinha, Sr. Adv. Mr. Indranil Ghosh, Adv. Mr. Debabrata Das, Adv.
Mr. Palzer Moktan, Adv.
Mr. Shaunak Mitra, Adv.
Ms. Mrinal Choudhry, Adv. Ms. Mehar Bedi, Adv.
Ms. Aanchal Tikmani, AOR For Respondent(s) Mr. Samar Bansal, Adv.
Mr. Pawas Kulshrestha, Adv. Mr. Parv Garg, Adv.
Mr. K.s.rekhi, Adv.
Mr. Nikhil Jain, AOR Ms. Divya Jain, Adv.
Mr. Tushar Mehta, Solicitor General Ms. Misha, Adv.
Mr. Siddhant Kant, Adv.
Ms. Moulshree Shukla, Adv. Ms. Gayathri Balasubramanian, Adv. Mr. S. S. Shroff, AOR Mr. Rajshekhar Rao, Sr. Adv. Mr. Indranil Ghosh, Adv. Mr. Debabrata Das, Adv.
Mr. Palzer Moktan, Adv.
Ms. Aanchal Tikmani, AOR Mr. Balbir Singh, Sr. Adv. Mr. Rajnish Prasad, AOR Mr. Udayan Jain, Adv.
Ms. Monica Benjamin, Adv. Mr. Raj Surana, Adv.
Mr. Ranjan Mishra, Adv.
Mr. Shyam Divan, Sr. Adv. Mr. Vikram Nankani, Sr. Adv. Mr. Jaiveer Kant, Sr. Adv. Mr. Vikram Wadhera, Adv. Ms. Smriti Churiwal, AOR Mr. Jaiveer Kant, Adv.
4
Mr. Sourabh Tandon, Adv.
Mr. Mukul Rohatgi, Sr. Adv. Mr. Parag Tripathi, Sr. Adv. Mr. Sanjeev Sharma, Adv. Mr. Vaibhav Gaggar, Adv. Mr. Akshay Nanda, Adv.
Ms. Sanya Sud, AOR Ms. Vaishali Goyal, Adv. Ms. Praniti Ganjoo, Adv. Mr. Aditya Arora, Adv.
Mr. Keshav Sehgal, Adv.
Ms. Monika Lakhanpal Gaggar, Adv. Ms. Monica Lakhanpal Gaggar, Adv. Ms. Kokila Kumar, Adv.
Ms. Rooh-e-hina Dua, AOR Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Mahesh Jethmalani, Sr. Adv. Mr. Abhimanyu Bhandari, Adv. Ms. Nattasha Garg, Adv.
Mr. Avishkar Singhvi, Adv. Mr. Utsav Trivedi, Adv.
Mr. Thakur Ankit Singh, Adv. Ms. Mamini Roy, Adv.
Ms. Nandini Acharya, Adv.
Ms. Daisy Hannah, AOR UPON hearing the counsel the Court made the following O R D E R Civil Appeal No. 6071 of 2023 is admitted.
Fourteen appeals are under consideration and the parties are represented by different counsel.
The matters be posted for hearing on 16.10.2024.
(NITIN TALREJA) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 5