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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(4)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(b)from the Bank which gives the guarantee to such buyer, commission agent, processor or trader, and the Bank shall, on demand by the Market Committee, pay the amount so demanded.