Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(a) in Sree Sankaracharya University of Sanskrit Act, 1994

(a)pursued a prescribed course of study in any academic department or institution under the University and passed the prescribed examinations ; or