Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(c) in The Maharashtra Universities Act, 1994

(c)two experts, nominated by the Management Council and one expert nominated by the Academic Council, who are not connected with the university.