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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Kamlesh Kumari & Others vs . Joginder Paul on 28 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Kamlesh Kumari & others vs. Joginder Paul .

Cr.MMO No. 453 of 2019 28.12.2022 Present: Mr.Dhananjay Singh, Advocate, vice Mr.Atul Jhingan, Advocate, for the petitioners.

Mr.Sunny Modgil, Advocate, for respondent No.1.

Respondent No.2 stands deleted.

Respondent No.3 is ex parte vide order dated 13.07.2022.

r to None for respondents No.4 to 6, though represented by Dr.Lalit K. Sharma, Advocate.

One more opportunity of four weeks is granted to file reply on behalf of respondents No.4 to 6, failing which right to file the same shall stand closed.

List for consideration after Winter Vacation.

(Vivek Singh Thakur) Judge December 28, 2022 (Purohit) ::: Downloaded on - 29/12/2022 20:45:04 :::CIS