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Calcutta High Court (Appellete Side)

Akb Council Of Architecture & Ors vs Mala Mukherjee & Ors on 16 June, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                    1


 15   16.6.15                          M.A.T. 15 of 2015
akb                                Council of Architecture & Ors.
                                              -Versus-
                                      Mala Mukherjee & Ors.


                Mr. Sayatan Bose                        ...For the Appellants

                Mr. Probal Mukherjee
                Mr. Suhrid Sur
                Mr. Nilanjan Hazra                      ...For the Respondent o. 1

Re.: C.A.N. 644 of 2015 (Stay).

At the request of the learned Advocate for the appellants, the matter is adjourned for the day.

Let the matter appear in the list on June 25, 2015 under the same heading.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )