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[Cites 0, Cited by 0] [Section 373(1)] [Section 373] [Entire Act]

State of Assam - Subsection

Section 373(1)(c) in Gauhati Municipal Corporation Act, 1971

(c)Cause such bars, chains or posts to be fixed across or in any street in which any such work of construction or repair is under execution as are necessary in order to prevent the passage of vehicles or animals and avert danger.